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Karnataka High Court

Siraj Hasan Saheb @ Siraj vs State Of Karnataka on 14 July, 2010

Author: Subhash B.Adi

Bench: Subhash B.Adi

_ } _
IN THE HIGH COURT OF KARNATAKA AT BANGALORE

DATED THIS THE .14" DAY OF JULY. 2010
BEFORE

THE 1~«1om3Lr<: MR_.JUS'}CICI-3 SUBHASH 852x131"  }-  " 

CRIMINAL PETITION N0.1641/£{}2f3f~.. V 
BETXNEEZN: H

Siraj Hagan Saheb @ Siraj

S/0 Hasan Saheb @ Menu

Aged about 35 years

R/at No.1~4~141 

Near Masjid Compound '  

Doddanaguclde D' '

Kurljibettu  v_ V =   ._ 

UdL1pi'1"aluk 3: D:si:~:__cet,.   * V. ' I   ....PETITIONER

[By Sm,sxVgsfifirgj:t1";_;3he.:.:y--._& isri. :§r'.i9V:. sheuy, Advs.}

AND:

State of Ka:1121taka.V_.D'AA.: .  
Represented Enciira E*»Eaga:'L'P01iCe
Bangalere. "   ' ...RESPONDENT

' (B5/'s":¥i§'B.Ba1a1arish;~;a. HCGP) '1'H_I":'3_ cR"IM1':»;A1. PE'l'I'l'1ON IS FILED UNDER SECTION 482 c1?_.P..c_:%«PRAY1.§\;c;~.f'1'HA'1' 'I'E~IIS I-£Oi\'z'BI.E comm' MAY BE PLEASED '10 QUASH 'j'HE1._7E;\E'i'IRE PROCEEDINGS IN C.C.NO.2335i/O9 (CR.;\§'o.2?j2/09" REGI). BY THE WDIRANAGAR 1.3.3.. E3AN(}A1.0RE] _ "I'I-iE..F'1L7_E OF' X ACMEVL. BANG-ALOREI REGD. FOR 'i'HE OFFENCE P/DU/S. 448, 32,3. 427. 307, 506 AND 1206)} READ WITH .,:S€('§.Dl'49 OF IPC. AND SEC. 25 OF ARMS ACT.

T}-{IS PE*3'i"I'I'ION COIVHNG ON FOR ADMXSSION THIS DAY. THE (:0?L;'R'1' MAD E TE-{E I?'()LLOWING:

ORB I§__I3_ Learned Counsel for the p<s:t'.iti0ner has sought. for q'uassl1i11g of the p1'o<':eecIi1'1gs in C.C.N0.2335} /2009 on the file of the X Adtll. Chief E\/ie1,1'0politan Magis1.rai.e. Bangaiore. /E