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State of Tripura - Section

Section 34 in Tripura Police Act, 2007

34. Village visits by Supervisory Officers.

- All supervisory officers including the Superintendent of Police shall visit every month as many villages in their jurisdiction as possible. The purpose of such visits shall be to review the general state of crime, the law and order situation and the activities, if any, of violent and militant individuals or groups in the area and to interact with as many local residents as possible so as to assess the level of public satisfaction with the police.Village Police SystemEnlistment of village Guard and Selection Criteria: