Section 3(1)(k) in Andhra Pradesh Excise (Grant of License of selling by Bar and conditions of licence) Rules, 2005

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State of Andhra Pradesh - Subsection

Section 3(1)(k) in Andhra Pradesh Excise (Grant of License of selling by Bar and conditions of licence) Rules, 2005

(k)[ "Licence Fee" means annual licence fee as notified by the Government from time to time and includes proportionate licence fee.] [Substituted by Notification No. G.O.Ms. No. 868, dated 21.6.2007 (w.e.f. 24.5.2005).]

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State of Andhra Pradesh - Subsection

Section 3(1)(k) in Andhra Pradesh Excise (Grant of License of selling by Bar and conditions of licence) Rules, 2005