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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 65(3) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

(3)The part time staff may include Psychiatrist. Psychologist, Occupational the rapist, and other professionals as may be required by time to time.