Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(4) in Pharmacy Council of India Regulations, 1952

(4)If a motion for the appointment of a Committee is adopted, the mover shall name the members to be appointed as a members of the committee and any member may then move amendments proposing the addition of other names.