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[Cites 0, Cited by 0] [Section 8(7)] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(7)(a) in Rajasthan Land Revenue (Conversion of agricultural land for non-agricultural purposes, in rural areas) Rules, 2007

(a)Information Technology Park or Information Technology Campus notified by the Department of Industries or Department of Information Technology and Communication; and