Section 82A(3) in Rajasthan Registration Rules, 1955
(3)When a registering officer inspects a site for satisfaction of the correctness of facts mentioned in a document and affecting its market value, he will record this fact in the minute book and also, thereafter a brief note of such inspection.] [Notification dated 21-1-1991, Published in R.G.G. Part IV-C, dated 23-1-1991, p. 85-1;]
