Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Rajasthan - Subsection Section 8(iv) in Rajasthan Prisons (Shortening of Sentences) Rules, 1958 (iv)Prisoners awarded long term sentences by Court-Martial and have served two-thirds of their sentences including the period of remissions.
