Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 111] [Entire Act] Union of India - Subsection Section 111(3) in The Oil Mines Regulations, 2017 (3)Every air receiver or container or separator used for storage of petroleum or gas or steam under pressure shall be fitted with a safety valve and pressure measuring device which shows pressure in excess of the atmospheric pressure.