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[Cites 0, Cited by 0] [Section 15C(2)] [Section 15C] [Entire Act]

State of Kerala - Subsection

Section 15C(2)(b) in Kerala Toddy Workers' Welfare Fund Act, 1969

(b)all the powers and duties which may be exercised or performed by the Board shall, during the period of supersession be exercised or performed by such officer or officers as may be specified in the notification;