Section 2(3)(a) in Tamil Nadu Timber Transit Rules, 1968

[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

(a)[xxx] [[Omitted by G O. Ms. No. 296, E&F, dated the 18th November 1988. Before its omission, clause (3)(a) read as follows:

Legal Document View