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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(c) in Tamil Nadu Nuclear Installations (Regulation of Buildings and Use of Land) Act, 1978

(c)carry out any engineering, mining or other operation on any land; within the sterilised area without a licence of the nuclear installation local authority and except in accordance with the terms and conditions specified in such licence: