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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(c) in The Information Technology (Information Security Practices and Procedures for Protected System) Rules, 2018

(c)"Critical Information Infrastructure" means Critical Information Infrastructure as referred to in explanation of sub-section (1) of section 70 of the Act;