Section 53(6)(b) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

[Cites 0, Cited by 0] [Section 53(6)] [Section 53] [Entire Act]

State of Odisha - Subsection

Section 53(6)(b) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

(b)The Presiding Officer shall open the packets just before the commencement of the continuation poll in the presence of such persons as may be present at the polling station and commence such poll precisely at the hour fixed therefore in the order passed by the Election Commission under clause (b) of Sub-rule (3),

Legal Document View

Unlock Advanced Research with PRISMAI

State of Odisha - Subsection

Section 53(6)(b) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003