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State of Uttar Pradesh - Section

Section 45 in THE ALLAHABAD HIGH COURT OFFICERS AND STAFF (CONDITIONS OF SERVICE AND CONDUCT) RULES, 1976

45. be read as substituted by the expression 'The Registrar General'.

General Rules­ Notwithstanding anything contained in these rules, the Chief Justice shallhave the power to make such orders, as he may consider fit, in respect of recruitment,promotion, confirmation or any other matter.CHANGE OF NOMENCLATURE(By Notification No. 13 Dated 10.4.2000)