Section 4(1)(i) in Telangana State Handloom Weavers' Co-operative Society (Formation) Act, 1976

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

(i)save as otherwise expressly provided in this Act, the provisions of the Co-operative Societies Act shall apply to the new society;

Legal Document View