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Union of India - Section

Section 11 in The Insurance Regulatory And Development Authority (Salary And Allowances Payable To, And Other Terms And Conditions Of Service Of, Chairperson And Other Members) Rules, 2000

11. Leave

.-A Chairperson or whole-time member shall be entitled to thirty days of earned leave for every year of service.
(2)The payment of leave salary during the leave shall be governed under the provisions of rule 40 of the Central Civil Services (Leave) Rules, 1972.
(3)The Chairperson or whole-time member shall be entitled to encashment of fifty percent of earned leave to his credit at any time.