Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 208(30)] [Section 208] [Entire Act]

State of Bihar - Subsection

Section 208(30)(ii) in Civil Court Rules of the High Court of Judicature at Patna

(ii)The petition and all subsequent proceedings shall be endorsed "Summary case".