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[Cites 0, Cited by 0] [Section 93(1)] [Section 93] [Entire Act]

State of Maharashtra - Subsection

Section 93(1)(l) in The Maharashtra Irrigation Act, 1976

(l)fails to assist a Canal Officer in the discharge of his duties whenever called for ; (m) violates any rules made under section 114 for breach whereof the State Government shall, in such rules, direct that a penalty may be incurred;