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[Cites 0, Cited by 0] [Section 157(2)] [Section 157] [Entire Act]

State of West Bengal - Subsection

Section 157(2)(ii) in The Calcutta Improvement Act, 1911

(ii)to assist the Chairman or any officer or servant of the Board reasonably demanding his aid for the lawful exercise of any power vesting in the Chairman or in such officer or servant under this Act or any such rule.