Section 26L(2)(ii) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964

[Cites 0, Cited by 0] [Section 26L(2)] [Section 26L] [Entire Act]

(ii)to supervise and guide the Committees in the preparation of site- plans and estimates of construction programmes undertaken by the Committee ;

Legal Document View