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Jammu & Kashmir High Court

Ram Murti vs Rohit Khajuria on 28 December, 2018

Author: Sanjay Kumar Gupta

Bench: Sanjay Kumar Gupta

                  HIGH COURT OF JAMMU & KASHMIR
                          AT JAMMU

CPOWP No.365/2018


                                                       Date of order: 28.12.2018
Ram Murti                                vs                        Rohit Khajuria
Coram:
     Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge
Appearing counsel:
For petitioner/appellant (s)       :   Ms. Anshuja Tak, Advocate
For respondent(s)              :

Four weeks' notice to the respondent for filing statement of facts. List in the 1st week of February, 2019.

(Sanjay Kumar Gupta) Judge Jammu:

28.12.2018 Vijay