Jammu & Kashmir High Court
Ram Murti vs Rohit Khajuria on 28 December, 2018
Author: Sanjay Kumar Gupta
Bench: Sanjay Kumar Gupta
HIGH COURT OF JAMMU & KASHMIR
AT JAMMU
CPOWP No.365/2018
Date of order: 28.12.2018
Ram Murti vs Rohit Khajuria
Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge
Appearing counsel:
For petitioner/appellant (s) : Ms. Anshuja Tak, Advocate
For respondent(s) :
Four weeks' notice to the respondent for filing statement of facts. List in the 1st week of February, 2019.
(Sanjay Kumar Gupta) Judge Jammu:
28.12.2018 Vijay