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Madhya Pradesh High Court

Virendra Jain vs Union Of India on 25 April, 2023

Author: Vivek Rusia

Bench: Vivek Rusia

                           IN THE           HIGH COURT               OF MADHYA PRADESH
                                                         AT I N D O R E
                                     BEFORE HON'BLE SHRI JUSTICE VIVEK RUSIA

                           M.CC. Nos. 59/2023, 466/2023, 56/2023, 2663/2019, 2679/2019, 3048/2019,
                                                       610/2020 and 726/2020

                                                               ORDER

(25.04.2023) Due to paucity of time, the cases could not be taken up.

Adjourned.

List after four weeks. I.R., if any, to continue.

Let photocopy of this order be placed in each case.

(VIVEK RUSIA) JUDGE Vindesh Signature Not Verified Signed by: VINDESH RAIKWAR Signing time: 26-04-2023 16:11:02