Madhya Pradesh High Court
Virendra Jain vs Union Of India on 25 April, 2023
Author: Vivek Rusia
Bench: Vivek Rusia
IN THE HIGH COURT OF MADHYA PRADESH
AT I N D O R E
BEFORE HON'BLE SHRI JUSTICE VIVEK RUSIA
M.CC. Nos. 59/2023, 466/2023, 56/2023, 2663/2019, 2679/2019, 3048/2019,
610/2020 and 726/2020
ORDER
(25.04.2023) Due to paucity of time, the cases could not be taken up.
Adjourned.
List after four weeks. I.R., if any, to continue.
Let photocopy of this order be placed in each case.
(VIVEK RUSIA) JUDGE Vindesh Signature Not Verified Signed by: VINDESH RAIKWAR Signing time: 26-04-2023 16:11:02