Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

Nagpur Province - Subsection

Section 51(1)(ii) in The City of Nagpur Corporation Act, 1948

(ii)grant him such leave as may be due to him under the rides or by-laws framed in this behalf; and