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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Gujarat - Subsection

Section 52(1)(e) in The Gujarat Water Supply and Sewerage Board Act, 1978

(e)if the service pipe or any tap or other fitting or work connected therewith is found on examination by an officer or servant of the Board duly authorised in this behalf to be out of repair to such an extent as to cause wastage or contamination of water and immediate prevention thereof is necessary; or