Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 16 in The Bihar and Orissa Local Self-Government Act, 1885 16. (Vacation of office by Salaried servant of Government.) - [Repealed by Section 8 of the Bihar Local Self-Government Act, 1950 (Bihar Act 40 of 1950)].
