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Union of India - Section
Section 7 in The National Commission For Women (Annual Statement Of Accounts And Annual Report) Rules, 1995
7. A report on other matters referred to the Commission by the Central Government
National Commission For WomenBalance Sheet As On 31st March| LIABILITIES | AMOUNT | ASSETS | AMOUNT |
| CapitalAsset Fund | Schedule1 | FixedAssets | ScheduleA |
| Excessof Income over expenditure | Schedule2 | Investments | ScheduleB |
| CurrentLiabilities & Provisions | ContingentAdvances | ScheduleC | |
| Remittances | Schedule3 | (OtherLoans and Advances) | |
| ProvidentFunds etc. Deposit | Schedule4 | Security/Deposit | ScheduleD |
| Sundrycreditors | Schedule5 | ProvidentFund etc. | ScheduleE |
| SundryDebitors | ScheduleF | ||
| ClosingBalance | |||
| Cashin hand | |||
| Cashat Bank | |||
| Total: |