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[Cites 0, Cited by 0] [Section 4A] [Entire Act]

Union of India - Subsection

Section 4A(2) in The Aluminium (Control) Order, 1970

(2)[] [Renumbered by S.O. 565(E), dated 4th October, 1979 (w.e.f. 4th October, 1979).] An account, to be called the Aluminium Regulation Account, shall be maintained by the Controller or by such authority or person as may be specified by the Central Government in this behalf.