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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(1)(v) in The Bihar Irrigation and Flood Protection (Betterment Contribution) Act, 1959

(v)that the amount of betterment contribution in respect of the land should be apportioned among the different owners of the same; or