Section 1 in Bihar Hindu Religious Trusts Act, 1950
1. Short title, extent and commencement.
(1)This Act may be called the Bihar Hindu Religious Trusts Act, 1950.(2)It extends to the whole of the State of Bihar.(3)It shall come into force on such [date] [The Act came into force on the 15th August, 1951, See Notification No. 5023, dated the 23rd July, 1951.], not being later than six months from the date on which it is first published in the Official Gazette, as the State Government may, by notification, appoint.
