Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 13] [Entire Act] Union of India - Subsection Section 13(b) in The Comptroller And Auditor-General's (Duties, Powers And Conditions Of Service), Act, 1971 (b)to audit all transactions of the Union and of the States relating to Contingency Funds and Public Accounts,
