Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 17 in The U.P. Industrial Housing Rules, 1959 17. [* * *] [Rules 17 and 18 omitted by Notification No. 5333/36-4-600-72, dated 6th August, 1973.]
