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[Cites 0, Cited by 0] [Section 76(1)] [Section 76] [Entire Act]

State of Rajasthan - Subsection

Section 76(1)(i) in Rajasthan Registration Rules, 1955

(i)To contain particulars for indentifying the document presented for registration and an acknowledgment of the receipt of the prescribed registration fees. This is to be filled up, torn off and given to the presenter on realization of the fees.