Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Punjab - Subsection Section 9(iii) in Punjab Special Economic Zone Policy (iii)All units and other establishments set up in SEZ shall be declared as 'Public Utility Services' under the provisions of the Industrial Disputes Act, 1947.
