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[Cites 0, Cited by 0] [Section 104(2)] [Section 104] [Entire Act]

Union of India - Subsection

Section 104(2)(c) in Consumer Protection Act, 2019

(c)the form, manner and time within which, inquiries or investigation made by the Director-General shall be submitted to the Central Authority under sub-section (5) of section 15; and