Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 22] [Section 8A] [Entire Act] Union of India - Subsection Section 8A(c) in The Narcotic Drugs And Psychotropic Substances Act, 1985 (c)knowingly acquire, possess or use any property which was derived from an offence committed under this Act or under any other corresponding law of any other country.
