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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(2)(k) in The Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001

(k)an Engineer not below the rank of an Executive Engineer of the Kerala Water Authority working in the district- to be nominated by the Government;