Section 1916 in National Housing Bank (Issue And Management Of Bonds) Regulations, 1989
1916.
S.O. 600 (E) dated 31st July, 1989. - In exercise of the powers conferred by Section 55 of the National Housing Bank Act, 1987 (53 of 1987), the National Housing Bank, with the previous approval of the Reserve Bank of India and in consultation with the Central Government, hereby makes the following regulations, namely :
