Section 4 in The Rules for the Working and Management of the Central Aftercare Homes and District After-care Shelter, 1985
4. Duration of stay.
- The duration of stay of an inmate in the Central After-care Home shall not ordinarily exceed one year but in exceptional cases the Inspector-General of Prisons, Orissa on the recommendation of the Superintendent of the Home may extend the period of stay of an inmate to a maximum period not exceeding three years. The duration of stay for an inmate in the District After-care Shelter is expected to be only a matter of days and in extreme cases not more than three months.
