Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttarakhand - Section

Section 28 in Bhagwant Global University Act, 2016

28. Statutes how made.

- The first Statutes made by the Board of Governors shall be submitted to the State Government for its approval necessarily.