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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Jharkhand - Subsection

Section 81(iii) in The Jharkhand Agricultural Produce Markets Rules, 2000

(iii)The Market Committee may require the owner or manager of any industrial concern located within the market areas to furnish such information in respect of agricultural produce for which the market is established and which is handled or used by the industrial concern, as the Market Committee may think necessary for the purposes of the market.