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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Kerala - Subsection

Section 10(2)(b) in Kerala Preservation of Trees Act, 1986

(b)"director"
(i)in relation to a firm, means a partner in the firm;
(ii)in relation to a society or other association of individuals, means the person who is entrusted, under the rules of the society or other association, with the management of the affairs of the society or other association, as the case may be.