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[Cites 0, Cited by 0] [Section 101(1)] [Section 101] [Entire Act]

State of Tripura - Subsection

Section 101(1)(c) in Tripura Panchayats Act, 1993

(c)exercise administrative supervision and control over the work of the staff of the Panchayat Samiti and the officers and employees whose services may be placed at the disposal of the Panchayat Samiti by the State Government ;