Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(2) in The Railways (Opening for Public Carriage of Passengers) Rules, 2000 (2)all lines of rails, sidings, yards, branches used for the purposes of, or in connection with, a railway and includes bridges over which lines of rails passes;
