Rajasthan High Court - Jaipur
Bhanwari Devi vs Arvind Kumar And Anr on 10 July, 2017
HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
JAIPUR
S.B. Civil Writ Petition No. 14802 / 2011
Bhanwari Devi W/o. Shri Radheyshyam, by Caste Brahmin,
Singaravat, Tehsil & District Sikar (Rajasthan)
----Petitioner
Versus
1. Arvind Kumar S/o. Shri Radhe Krishan Dhabhai, Chandpole
Gate, Dhod Road, Tehsil & District Sikar (Rajasthan)
2. Mohan Lal S/o. Shri Baldev Rai, Lasadiya Baas, Ward No. 8,
Tehsil & District Sikar.
----Defendants
_____________________________________________________
For Petitioner(s) : Mr. Alok Sogani, Adv.
For Respondent(s) : None present
_____________________________________________________ HON'BLE MR. JUSTICE DINESH CHANDRA SOMANI Order 10/07/2017 Learned counsel for the petitioner submits that issue of admissibility of the document involved in this petition was also involved in SB Civil Writ Petition No. 13951/2011 Bhanwari Devi Vs. Arvind Kumar & Anr., which has been decided by Coordinate Bench of this Court on 20.05.2016.
In view of above, the petition stands disposed of. Stay application also stands dismissed.
(DINESH CHANDRA SOMANI)J. Manish/64