Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jammu-Kashmir - Subsection Section 2(36) in The Jammu and Kashmir Goods and Services Tax Act, 2017 (36)"Council" means the Goods and Services Tax Council established under article 279A of the Constitution of India as applicable to the State of Jammu and Kashmir;
