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[Cites 0, Cited by 1] [Entire Act]

State of Kerala - Section

Section 19 in Kerala University of Health Sciences Act, 2010

19. Authorities of the University.

- The following shall be the authorities of the University, namely:-
(ii)the Senate;
(ii)the Governing Council;
(iii)the Academic Council;
(iv)the Board of Examinations;
(v)the Board of Studies;
(vi)the Faculties;
(vii)the Finance Committee;
(viii)the Planning Committee;
(ix)the Research Council;
(x)the University Quality Assurance Council;
(xi)the University Ethics Committee;
(xii)the Students Council; and
such other bodies of the University as are designated by Statutes to be the authorities of the University.