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Telecom Regulatory Authority Of India - Section

Section 1715 in Telecommunication Tariff Order, 1999

1715.

Notification No. 301-4/99. TRAL (Econ), dated March 9, 1999. - In exercise of the powers conferred upon it under sub-section (2) of Section 11 of the Telecom Regulatory Authority of India Act, 1997 to notify, by an Order in Official Gazette, tariffs at which Telecommunication Services within India and outside India shall be provided the Telecom Regulatory Authority of India hereby makes the following Order:Section I