Manipur High Court
Dr. Sm. Abdul Wakil Chishti vs Sheikh Abdul Hye Chishti & 9 Ors on 8 July, 2022
Author: Sanjay Kumar
Bench: Sanjay Kumar
Item No. 2
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
CRP No. 15 of 2016
Dr. Sm. Abdul Wakil Chishti.
...Petitioner
- Versus -
Sheikh Abdul Hye Chishti & 9 Ors.
...Respondents
B EF O R E
HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR
ORDER
08-07-2022 The delay in filing of the revision petition has been condoned by way of separate order passed today.
Post for arguments on admission on 05-08-2022.
CHIEF JUSTICE Victoria NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2022.07.08 VICTORIA 17:53:27 +05'30'