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Manipur High Court

Dr. Sm. Abdul Wakil Chishti vs Sheikh Abdul Hye Chishti & 9 Ors on 8 July, 2022

Author: Sanjay Kumar

Bench: Sanjay Kumar

                                                                         Item No. 2

                        IN THE HIGH COURT OF MANIPUR
                                  AT IMPHAL

                                CRP No. 15 of 2016

            Dr. Sm. Abdul Wakil Chishti.
                                                               ...Petitioner
                                        - Versus -
            Sheikh Abdul Hye Chishti & 9 Ors.
                                                           ...Respondents

                              B EF O R E
              HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR

                                      ORDER

08-07-2022 The delay in filing of the revision petition has been condoned by way of separate order passed today.

Post for arguments on admission on 05-08-2022.

CHIEF JUSTICE Victoria NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2022.07.08 VICTORIA 17:53:27 +05'30'