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[Cites 0, Cited by 0] [Section 595] [Entire Act]

Bengal Presidency - Subsection

Section 595(c) in Police Regulations, Bengal , 1943

(c)Enquiry will commence at the station at which the defect or shortage is discovered or reported. If it transpires that the offence occurred in the jurisdiction of some other police-station, the investigating officer may, with the approval of his Inspector, transfer the case, together with all papers, to that police-station and send intimation of such transfer to the Magistrate having jurisdiction over his police-station.